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9/ 11.01.2021 Heard Mr. Saurabh ... vs Sanjoy Piprawall
2021 Latest Caselaw 142 Jhar

Citation : 2021 Latest Caselaw 142 Jhar
Judgement Date : 11 January, 2021

Jharkhand High Court

9/ 11.01.2021 Heard Mr. Saurabh ... vs Sanjoy Piprawall on 11 January, 2021

IN THE HIGH COURT OF JHARKHAND AT RANCHI
              W.P.(S) No. 4870 of 2009
                        ------

CORAM: HON'BLE MR. JUSTICE DEEPAK ROSHAN

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19/ 11.01.2021 Heard Mr. Saurabh Shekhar, learned counsel for the petitioner, Mr. J.F. Toppo, learned counsel for the respondent-State and Mr. Sanjoy Piprawall, learned counsel for the JPSC through V.C.

2. Mr. J.F. Toppo, learned counsel for the respondent-State prays for

time to file short synopsis and judgments passed in the similar matter.

3. Prayer is allowed and put up this case on 09.02.2021.

(Deepak Roshan, J.)

Pramanik/

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9/ 11.01.2021 Heard Mr. Saurabh ... vs Sanjoy Piprawall
2021 Latest Caselaw 142 Jhar

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9/ 11.01.2021 Heard Mr. Saurabh ... vs Sanjoy Piprawall2021 Latest Caselaw 142 Jhar

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9/ 11.01.2021 Heard Mr. Saurabh ... vs Sanjoy Piprawall
2021 Latest Caselaw 142 Jhar