Maheshwari Prasad Sahu vs State Of Jharkhand & Anr
2021 Latest Caselaw 141 Jhar

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   Cr. M.P. No. 805 of 2017
           1.Maheshwari Prasad Sahu
           2.Raj Kumar Sahu @ Raju Sahu
           3.Manoj Sahu @ Manoj Kumar @ Munna Sahu
           4.Srikant Prasad Sahu @ Srikant Sahu @ Ekshariya Sahu
           5.Anand Prasad @ Anand Sahu
           6.Diwakar Prasad Sahu @ Diwakar Sahu
           7.Umesh Kumar @ Umesh Sahu
           8.Mathura Prasad @ Mathura Sahu
           9.Ranjit Kumar @ Ranjit Sahu @ Pantoos...............Petitioner(s)
                                    Versus
           State of Jharkhand & Anr...........                  Opp. Party(s)
                                    ......

Coram: Hon'ble Mr. Justice Ananda Sen Through:-Video Conferencing ......

For the Petitioner : Mr. Kumar Harsh, Advocate For the State : Mr. Veer Vijay Pradhan, A.P.P. For O.P. No. 2 : Mr. Sanjay Kr. Pandey, Advocate ......

10/11.01.2021 This criminal miscellaneous petition will be heard. Admit.

Since both the parties have appeared, no fresh notice need be issued.

In the meantime, keeping in view the nature of allegation which has been made in the complaint and also in view of the judgment passed by the Civil Court in Title Appeal No. 36 of 1966, further proceedings of Complaint Case No. 1240 of 2014, pending in the Court of Judicial Magistrate, Ramgarh shall remain stayed so far as these petitioners are concerned.

(Ananda Sen, J) Mukund/-cp.1