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Coram: Hon'Ble Mr. Justice Deepak ... vs Unknown
2021 Latest Caselaw 678 Jhar

Citation : 2021 Latest Caselaw 678 Jhar
Judgement Date : 11 February, 2021

Jharkhand High Court

Coram: Hon'Ble Mr. Justice Deepak ... vs Unknown on 11 February, 2021

IN THE HIGH COURT OF JHARKHAND AT RANCHI
              W.P.(S) No. 5940 of 2014
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CORAM: HON'BLE MR. JUSTICE DEEPAK ROSHAN

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08/ 11.02.2021 Heard through V.C.

2. Mr. Rajendra Krishna, learned counsel for the petitioner submits

that he is relying on few judgment in support of his claim.

3. In view of the aforesaid fact, put up this case on 19.03.2021

under the heading for final disposal.

4. Mr. Rohit, learned counsel for the State is present.

(Deepak Roshan, J.)

Pramanik/

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