Rbar: Botan Raiinedoe? Ooh Beene ... vs Samia Ae Tharkhasea Fx Cactan Een ...
2021 Latest Caselaw 513 Jhar

Citation : 2021 Latest Caselaw 513 Jhar
Judgement Date : 3 February, 2021

Jharkhand High Court

Rbar: Botan Raiinedoe? Ooh Beene ... vs Samia Ae Tharkhasea Fx Cactan Een ... on 3 February, 2021

 

IN THE HIGH COURT OF JHARKHAND AT RANCHI

PS elated Aarmalilate haseslings: '
(Cruminal Appedate Jurisdichion)}

 

Cry. Appent GB} No. 341 of 208

RBar: Botan RAiinedoe? ooh Beene hArmeiast oeef anathear AG wet} s
Ram Ratan Munda @ Bene Mundari and anethe: o. >. Appellants

Samia ae Tharkhasea FX cactan een ch eared
State of Jharkhand wo =v Respondent

ey phy 3 f

sw RS

(Through VC.)

CRIRAM > HON BLE MR, PUSTICE SHREE CHANDRASHERHAR HON BLE MR. JUSTICE RATNAKER BHENGRA "or ihe Appellants : Mr AK. Chaturvedy, Advooate For the Respondent > Mr. Saket Kumar, APP

Order No. 13/Dated: 3" February, 2021

EP weg ged Heard,

Judgment reserved. ~ Safe (Shree Chandrashekhar, 2.) & a jn

(Ratnaker Bhengra, J}

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