Citation : 2021 Latest Caselaw 4902 Jhar
Judgement Date : 16 December, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A. No. 200 of 2019
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Haradhan Gorain & Another ... Appellants
-versus-
Amit Kumar Pal & Another ... Respondents
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WITH M.A. No. 82 of 2018
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Haradhan Gorain & Another ... Appellants
-versus-
Amit Kumar Pal & Another ... Respondents
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CORAM : HON'BLE MR. JUSTICE ANANDA SEN
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For the Appellants : Mr. Rajiv Kumar Karan, Advocate For the Respondents : Mr. Prabhat Kumar Sinha, Advocate
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4/ 16.12.2021 Challenging the judgment dated 9th March, 2017 passed by District Judge XV cum P.O., M.A.C.T., Dhanbad in Title (M.V.) Suit No.211 of 2012, these two miscellaneous appeals have been filed by same appellants.
Counsel for the appellants submits that he will file an application withdrawing one of the appeals. He prays for some time.
Prayer for time is allowed. Both these cases are adjourned to be listed once an application for withdrawal is filed by the appellants.
(Ananda Sen, J.) Kumar
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