Cr.M.P./3740/2017 vs 2/16.12.2021 The Learned ...
2021 Latest Caselaw 4879 Jhar

                        IN THE HIGH COURT OF JHARKHAND, RANCHI
                                               Cr.M.P./3740/2017
                NAWLESH KUMAR                                   ... Petitioner
                                                       VS
                THE STATE OF JHARKHAND        AND Ors.           ... Opp.Parties
                                                       With
                                               Cr.M.P./2645/2016
                NAWLESH KUMAR                                   ... Petitioner
                                                       VS
                THE STATE OF JHARKHAND        AND ANR           ... Opp.Parties
                                               Cr.M.P./2682/2016
                NAWLESH KUMAR                                    ... Petitioner
                                                       VS
                THE STATE OF JHARKHAND        AND ANR           ... Opp.Parties
                                               Cr.M.P./2714/2016
                NAWLESH KUMAR                                    ... Petitioner
                                                       VS
                THE STATE OF JHARKHAND        AND ANR           ... Opp.Parties
                                               Cr.M.P./2742/2016
                NAWLESH KUMAR                                    ... Petitioner
                                                       VS
                THE STATE OF JHARKHAND        AND ANR           ... Opp.Parties
                                               Cr.M.P./2786/2016
                NAWLESH KUMAR                                    ... Petitioner
                                                       VS
                THE STATE OF JHARKHAND        AND ANR           ... Opp.Parties
                                               Cr.M.P./2795/2016
                NAWLESH KUMAR                                    ... Petitioner
                                                       VS
                THE STATE OF JHARKHAND        AND ANR           ... Opp.Parties
                                               Cr.M.P./2806/2016
                NAWLESH KUMAR                                   ... Petitioner
                                                       VS
                THE STATE OF JHARKHAND        AND ANR           ... Opp.Parties
                                               Cr.M.P./2844/2016
                NAWLESH KUMAR                                   ... Petitioner
                                                       VS
                THE STATE OF JHARKHAND        AND ANR           ... Opp.Parties
                                               Cr.M.P./2871/2016
                NAWLESH KUMAR                                   ... Petitioner
                                                       VS
                THE STATE OF JHARKHAND        AND ANR           ... Opp.Parties
                                 ----

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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For the Petitioners :- Mr. Indrajit Sinha, Advocate For the State :- Mr. Vishwanath Ray, APP Mr. V.K. Sinha, APP Mr. Sanjay Kr.Srivastava, APP For the O.P.No.2 :- Mrs. Rashmi Kumar, Advocate

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12/16.12.2021 The learned counsels appearing on behalf of the petitioner as well as respondent-Opposite Parties have addressed the Court on the point of Section 210 Cr.P.C and with regard to one vigilance case being faced by the petitioner. They jointly prayed for some time to address the Court on the point of Section 210 Cr.PC in view of the judgment of Hon'ble Supreme Court in case of "Kapil Agarwal and Others v. Sanjay Sharma and Others", reported in (2021) 5 SCC 524.

On their request, let these matters appear on 18.01.2022. Interim order, in the cases granted earlier, shall continue till the next date.

( Sanjay Kumar Dwivedi, J) SI/