Citation : 2021 Latest Caselaw 4868 Jhar
Judgement Date : 15 December, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
[Civil Writ Jurisdiction]
W.P.(C) No. 1832 of 2011
Haripada Pradhan .... .. ... Petitioner
Versus
Bhagirathi Pradhan & Ors. .. ... ... Respondents
...........
CORAM :HON'BLE MR. JUSTICE KAILASH PRASAD DEO (Through :- Video Conferencing) .........
For the Petitioner : Mr. Ankit Vishal, Advocate For the Respondents : Mr. Tapash Kabiraj, Advocate ......
06/ 15.12.2021.
Learned counsel for the respondents, Mr. Tapash Kabiraj has submitted that matter may be listed in the monthly cause-list of January, 2022.
Learned counsel, Mr. Ankit Vishal has submitted that the judgment has already been referred in the previous order dated 24.11.2021, as such, the matter may be listed in the monthly cause-list of January, 2022.
Considering the same, let the matter be appeared in the monthly cause-list of January, 2022.
(Kailash Prasad Deo, J.) R.S.
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