Pinky Devi vs Gopal Prasad Keshri
2021 Latest Caselaw 4864 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                      First Appeal No. 42 of 2021

              Pinky Devi                          ---         ---         Appellant
                                            Versus
              Gopal Prasad Keshri                 ---         ---         Respondent
                                                With
                                  First Appeal No. 37 of 2021

              Gopal Prasad Keshri                     ---           ---   Appellant
                                                Versus
              Pinky Devi                              ---           ---   Respondent

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CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mrs. Justice Anubha Rawat Choudhary

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For the Appellants: Mr. Birendra Kumar, Advocate [FA 42/2021] Mr. Niranjan Singh, Advocate (FA 37/2021]

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04 / 15.12.2021 Against the same impugned judgment, plaintiff has preferred First Appeal No. 42/2021 while the defendant has preferred First Appeal No. 37/2021. Learned counsels representing either of the parties undertake to appear for the respective Respondents in both the appeals by filing vakalatnama within a period of one week.

2. Matter be listed after one week.

(Aparesh Kumar Singh, J)

(Anubha Rawat Choudhary, J) Ranjeet/