Citation : 2021 Latest Caselaw 4537 Jhar
Judgement Date : 1 December, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Appeal (SJ) No. 1389 of 2003
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Kalia Mahto & Ors. ... ... Appellants Versus The State of Jharkhand ... ... Respondent
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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR
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For the Appellants : Mr. B.K. Dubey, Advocate For the Respondents : Mr. V.S. Sahay, A.P.P.
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Order No. 11: Dated: 1 December, 2021 st
Heard the parties. Judgment reserved.
(Navneet Kumar, J.) MM
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