Anil Kumar @ Anil Mahto vs The State Of Jharkhand
2021 Latest Caselaw 3144 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            W.P.(Cr.) No.14 of 2021
       Anil Kumar @ Anil Mahto                      .... .... .... Petitioner
                                         Versus
       The State of Jharkhand                              .... .... .... Respondent
                                          With
                                W.P.(Cr.) No.73 of 2020
       Arun Kumar Verma                                    .... .... .... Petitioner
                                         Versus
       The State of Jharkhand                              .... .... .... Respondent
                                          With
                                W.P.(Cr.) No.85 of 2020
       Silbester Kerketta                                  . ... .... .... Petitioner
                                         Versus
       The State of Jharkhand                              .... .... .... Respondent
                                          With
                                W.P.(Cr.) No.269 of 2020
       Visheshwar Mahto                                    .... .... .... Petitioner
                                         Versus
       The State of Jharkhand                              .... .... .... Respondent
                                          With
                                W.P.(Cr.) No.270 of 2020
       Narayan Mahto                                       .... .... .... Petitioner
                                         Versus
       The State of Jharkhand                              .... .... .... Respondent
                                          With
                                W.P.(Cr.) No.294 of 2020
       Lebor Singh Kunkal                                  .... .... .... Petitioner
                                         Versus
       The State of Jharkhand                              .... .... .... Respondent
                                          With
                                W.P.(Cr.) No.297 of 2020
       Tombo Kunkal                                        .... .... .... Petitioner
                                         Versus
       The State of Jharkhand                              .... .... .... Respondent
                                          With
                                W.P.(Cr.) No.13 of 2021
       Rajesh Choudhary                                    .... .... .... Petitioner
                                         Versus
       The State of Jharkhand                              .... .... .... Respondent
                                          With
                           W.P.(Cr.) No.21 of 2021
       Mukesh Kumar Mehta @ Mukesh Mehta @ Mahto .... .... .... Petitioner
                                         Versus
       The State of Jharkhand                              .... .... .... Respondent
                                          With
                                W.P.(Cr.) No.22 of 2021
       Pappu Singh                                         .... .... .... Petitioner
                                         Versus
       The State of Jharkhand                              .... .... .... Respondent

           CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
        For the Petitioners   : Mr. Rakesh Kumar, Advocate
        For the State         : Mr. P.A.S. Pati, S.C. IV
                                Mr. Kaushik Sarkhel, GA-V
                                          ------

07/26.08.2021 These petitions have been heard through Video Conferencing in view of the guidelines of the High Court taking into account the situation arising due to COVID-19 pandemic.

Let these matters appear on 16.09.2021 to enable the learned counsels appearing for the respondent-State to examine the judgments on which the learned counsel appearing for the petitioners has relied.

(Sanjay Kumar Dwivedi, J.) SI/