Karma Mahto vs Management Of Tapin South ...
2021 Latest Caselaw 3126 Jhar

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                 W.P.(S) No. 5494 of 2010
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Karma Mahto ... Petitioner

-versus-

Management of Tapin South Colliery of M/s. Central Coalfields Limited & Another ... Respondents

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CORAM : HON'BLE MR. JUSTICE ANANDA SEN THROUGH VIDEO CONFERENCING

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For the Petitioner : Mr. Vikash Kumar, Advocate For the Respondents : Mr. Bhaiya Vishwajeet Kumar, Advocate

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9/ 25.08.2021 List this case in the next week under the heading "For Orders"

as the counsel for the respondents prays to cite some judgments.

(Ananda Sen, J.) Kumar