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Rafique Ansari vs The State Of Jharkhand
2021 Latest Caselaw 2903 Jhar

Citation : 2021 Latest Caselaw 2903 Jhar
Judgement Date : 13 August, 2021

Jharkhand High Court

Rafique Ansari vs The State Of Jharkhand on 13 August, 2021

    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                  Cr. Appeal (SJ) No. 244 of 2010
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Rafique Ansari ..... Appellant Versus The State of Jharkhand ..... Respondent

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CORAM: HON'BLE MR. JUSTICE RATNAKER BHENGRA

Through- Video Conferencing

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For the Appellant(s) : Mr. Lukesh Kumar, Advocate For the State : Mrs. Priya Shreshtha, Spl.PP

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08/Dated: 13/08/2021 Both the parties have concluded their arguments. Judgment reserved.

( Ratnaker Bhengra, J.) Madhav

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