Mahendra Prasad & Anr vs Nand Kishore Prasad
2021 Latest Caselaw 2892 Jhar

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                 (Civil Appellate Jurisdiction)
                   S.A. No. 249 of 2015
                              ........

Mahendra Prasad & Anr. .... ..... Appellants Versus Nand Kishore Prasad .... ..... Respondent

CORAM: HON'BLE MR. JUSTICE KAILASH PRASAD DEO (Through : Video Conferencing) ............

For the Appellants                     : None.
For the Respondent                     : Mr. Vibhor Mayank, Advocate
                                        ........
07/12.08.2021

It appears that order dated 02.04.2019 passed by a Co-ordinate Bench of this Court has not been complied by the appellants.

However, it appears that sole respondent has already appeared by filing vakalatnama, as such, the appellants are directed to serve the copy of the I.A. No. 2469/2016 along with memo of appeal and impugned judgment and decree upon the learned counsl for the respondent within two weeks.

Put up this case after four weeks.

(Kailash Prasad Deo, J.) Sunil/Tarun