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Mr. S.N.Sharma (In Person) vs Unknown
2021 Latest Caselaw 2865 Jhar

Citation : 2021 Latest Caselaw 2865 Jhar
Judgement Date : 11 August, 2021

Jharkhand High Court

Mr. S.N.Sharma (In Person) vs Unknown on 11 August, 2021

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          W.P.(S) No.2641 of 2011
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CORAM : HON'BLE MR. JUSTICE DEEPAK ROSHAN

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For the Petitioner :Mr. S.N.Sharma (In Person) For the Res.-State :Mr. Gaurav Abhishek, Adv.

Through:- Video Conferencing

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08/11.08.2021 Mr. S. N. Sharma appears in person cited one

judgment passed in W.P.(S) No.660 of 2010.

Learned counsel for the respondent is directed to

reply on the same next date of hearing.

Put up this case on 13.08.2021.

(Deepak Roshan, J.)

Fahim/-

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