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Bikham Singh vs Union Of India & Ors
2026 Latest Caselaw 71 J&K

Citation : 2026 Latest Caselaw 71 J&K
Judgement Date : 29 January, 2026

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Jammu & Kashmir High Court

Bikham Singh vs Union Of India & Ors on 29 January, 2026

Author: Sanjay Dhar
Bench: Sanjay Dhar
                                                        Serial No.20


        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

Case: SWP No.201/2006

Bikham Singh                                     .....Petitioner(s)

                   Through: Mr. M.P. Sharma, Advocate

              Vs

Union of India & Ors.
                                              ..... Respondent(s)
                   Through: Mr. L.K. Moza, CGSC

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                             ORDER

29.01.2026

1. After arguing for some time, learned counsel for the

petitioner seeks adjournment to have instructions as to

whether the petitioner intends to challenge the final

seniority list.

2. Adjourned.

3. List on 19.02.2026.

(Sanjay Dhar) Judge Jammu 29.01.2026 Sneha

 
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