Mehar Din vs State & Ors
2026 Latest Caselaw 42 J&K

Jammu & Kashmir High Court

Mehar Din vs State & Ors on 27 January, 2026

                                                               Sr. No. 41


      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                  CRR No.63/2014
                  CR




Mehar Din                                          .....Petitioner/Appellant(s)

                       Through: Mr. Fahiem Ahmed Mir, Advocate.

                 Vs

State & Ors.                                               ..... Respondent(s)
                       Through: Mr. Bhanu Jasrotia, GA.
                                Mr. A.A. Hamal, Advocate.

CORAM: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                   ORDER

27.01.2026

01. Record stands received.

02. Perused the impugned judgment and the record, a perusal whereof reveals

that present petition requires a detailed consideration, as such, it is

admitted to hearing.

03. List for final hearing on 26.02.2026.

(Rajesh Sekhri) Judge Jammu 27.01.2026 Eva