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U. O. I. And Anr vs Subhash Chander
2026 Latest Caselaw 998 J&K

Citation : 2026 Latest Caselaw 998 J&K
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

U. O. I. And Anr vs Subhash Chander on 19 February, 2026

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                           Sr. No. 26
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

CSA No. 9900001/2006 c/w
CSA No. 10/2006


U. O. I. and Anr.                              .... Appellant(s)/Petitioner(s)

                          Through:-   Mr. Harshwardhan Gupta, CGSC.


                    V/s

Subhash Chander                                          .....Respondent(s)

                          Through:-   None.

CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                  ORDER

19.02.2026

1. Notice to Mr. Varinder Bhat, Advocate.

2. List for consideration on 02.04.2026.

(Rajnesh Oswal) Judge JAMMU 19.02.2026 NEHA-1

 
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