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Parmeshwar Giri vs Suresh Sharma
2026 Latest Caselaw 894 J&K/2

Citation : 2026 Latest Caselaw 894 J&K/2
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Parmeshwar Giri vs Suresh Sharma on 18 February, 2026

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                               Serial No. 49
                                                             Regular Cause list
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR
                                RPOWP 25/2017

PARMESHWAR GIRI                                         ...Appellant(s)/Petitioner(s)

Through:    Ms. Rehana, Advocate
                                      Vs.

SURESH SHARMA
                                                                    ...Respondent(s)
Through:    None

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                    ORDER

18.02.2026

1. Adjourned at the request of learned counsel for the petitioner.

2. List on 27.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

18.02.2026 "Adil Ismail"

 
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