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Faizan Fida Bhat vs Ut Of J&K And Anr
2026 Latest Caselaw 811 J&K/2

Citation : 2026 Latest Caselaw 811 J&K/2
Judgement Date : 17 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Faizan Fida Bhat vs Ut Of J&K And Anr on 17 February, 2026

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                                                     Serial No. 3
                                                                                     Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                      Bail App No. 69/2024


                Faizan Fida Bhat
                                                                             ..... Appellant/petitioner(s)
                                                      Through: -
                                               Ms. Nida Nazir, Advocate



                                                             V/S
                UT of J&K and Anr.
                                                                                    ..... Respondent(s)

Through: -

Ms. Urfana, Advocate for R3

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 17.02.2026

01. Registry is directed to update the cause title of the bail application

in terms of order dated 03.12.2025.

02. Learned counsel for the petitioner is directed to furnish copy of the

bail application to learned counsel for the respondent No. 3, she

seeks and is granted two weeks' time to file objections with copy

in advance to other side.

03. List on 27.02.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 17.02.2026 "Mohammad Yasin Dar"

 
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