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Ajaz Ahmad Bhat And Ors vs Union Territory Of J And K And Ors
2026 Latest Caselaw 781 J&K/2

Citation : 2026 Latest Caselaw 781 J&K/2
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Ajaz Ahmad Bhat And Ors vs Union Territory Of J And K And Ors on 16 February, 2026

                                                                     S. No. 02
                                                                     Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR
     WP(C) 553/2024 CM(1495/2024) CM(1928/2024) CM(3186/2025)
   AJAZ AHMAD BHAT AND ORS.                                   ...Petitioner(s)

                      Through: Ms. Wasif Rashid, Advocate vice
                               Mr. Arif Sikandar, Advocate.
                                       Vs
   UNION TERRITORY OF J AND K AND ORS.                       ...Respondent(s)
   (HEALTH AND MEDICAL EDUCATION).
                Through: None.
   CORAM:
         Khursheed-Ul-Islam, Registrar Judicial.
                                    ORDER

16.02.2026 As per the office report, reply in terms of Hon'ble Court order

dated 26.11.2025 has not been filed till date.

Time for filing the same is further extended by three weeks.

Put up again on 06.03.2026.

(Registrar Judicial)

SRINAGAR 16th February, 2026 "Sabreena Rahim"

 
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