Abdul Rashid Sheikh And Ors vs Union Territory Of J And K
2026 Latest Caselaw 742 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Abdul Rashid Sheikh And Ors vs Union Territory Of J And K on 16 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                     S. No. 25
                                                                                     Regular Cause List

                           IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                                        LPA 287/2025 in
                                                       [WP(C) 2591/2025]
                         ABDUL RASHID SHEIKH AND ORS
                                                                             ...Petitioner(s)/Appellant(s)
                         Through: Mr. Pervaiz Amin Wani, Advocate

                                                               Vs.
                           UNION TERRITORY OF J AND K
                           TH.COMMISSIONER/SECRETARY                          ...Respondent(s)
                           (REVENUE) AND ORS
                         Through: None

                         CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE

                                                            ORDER

16.02.2026

Respondents 1 to 3 have been duly served. Service of respondents 4 to 13 could not be effected as their addresses were insufficient.

Fresh particulars of respondents 4 to 13 be provided by the counsel for appellants to the Registry within a period of two weeks. Subject to furnishing of fresh addresses of respondents 4 to 13, notices be issued to them returnable within a period of four weeks.

List on 13.04.2026.

                                                   (SHAHZAD AZEEM)          (SINDHU SHARMA)
                                                           JUDGE                         JUDGE
                    SRINAGAR
                    16.02.2026
                    "Imtiyaz"