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M/S S K S Kohli New Delhi vs Ut Of J&K
2026 Latest Caselaw 736 J&K

Citation : 2026 Latest Caselaw 736 J&K
Judgement Date : 13 February, 2026

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Jammu & Kashmir High Court

M/S S K S Kohli New Delhi vs Ut Of J&K on 13 February, 2026

Bench: Rajnesh Oswal, Rahul Bharti
                                                                                            Serial No. 02

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT JAMMU
                                                     (Th. Virtual Mode)

           AA No. 6/2022
           CM No. 1381/2022, 1415/2022

           M/s S K S Kohli New Delhi                                      .....Appellant(s)/Petitioner(s)
                                          Through: Mr. R. K. Gupta, Sr. Advocate with
                                                   Mr. Udhay Bhasker, Advocate.
                                                   Mr. F. A. Natnoo, Advocate (Th. VC)
                                     vs
           UT of J&K                                                                ..... Respondent(s)
                                          Through: None.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                  HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                                                       ORDER

13.02.2026

1. Vide order dated 18.03.2025, it was directed that in the event, needful is not done in terms of order dated 20.02.2025, Director Consumer Affairs and Public Distribution, Srinagar shall remain present in person before the Court on the next date of hearing.

2. Till today, needful has not been done in terms of order dated 20.02.2025.

3. In view of above, we are left with no other option but to consider the matter on the basis of record placed before us. However, learned counsel for the parties shall be at liberty to place any document which may be deficient in the record before us.

4. List on 06.03.2026.

                                              (RAHUL BHARTI)               (RAJNESH OSWAL)
                                                      JUDGE                          JUDGE

Jammu 13.02.2026 Sahil Padha

 
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