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Pathani vs State Of J& K & Ors
2026 Latest Caselaw 672 J&K

Citation : 2026 Latest Caselaw 672 J&K
Judgement Date : 12 February, 2026

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Jammu & Kashmir High Court

Pathani vs State Of J& K & Ors on 12 February, 2026

                                                                                   Serial No. 33

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT JAMMU

            OWP No. 1265/2013

            Pathani                                                .....Appellant(s)/Petitioner(s)
                                        Through: Mr. Ankesh Chandel, Advocate.
                                  vs
            State of J& K & Ors.                                             ..... Respondent(s)
                                        Through: Ms. Nisha Kangotra, AC vice
                                                 Ms. Monika Kohli, Sr. AAG.


            CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                                   ORDER

(12.02.2026)

The matter is adjourned, awaiting the outcome of PIL No. 06/2017, pending

before the Division Bench of this Court in terms of order dated 22.10.2024.

List on 30.04.2026.

(M A CHOWDHARY) JUDGE

Jammu 12.02.2026 Renu

 
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