Gh. Mohammad Mir And Ors vs State Of J&K And Ors
2026 Latest Caselaw 644 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Gh. Mohammad Mir And Ors vs State Of J&K And Ors on 12 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                    Serial No. 11
                                                                                    Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                        OWP No. 1653/2014


                Gh. Mohammad Mir and Ors.
                                                                            ..... Appellant/petitioner(s)
                                                       Through: -
                                                  Mr. I. Sofi, Advocate


                                                              V/S
                State of J&K and Ors.
                                                                                   ..... Respondent(s)

Through: -

Mr. Rizwan, Advocate vice Mr. Z. A. Qureshi, Sr. Advocate Mr. Hakim Aman, Dy. AG vice Mr. Waseem Gul, GA

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 12.02.2026

01. Mr. Hakim Aman, learned Dy. AG, appearing vice Mr. Waseem

Gul, learned GA, is directed to produce the record on the next date

of hearing positively.

02. List on 09.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 12.02.2026 "Mohammad Yasin Dar"