Ranjit Kour vs Shyam Puri And Anr
2026 Latest Caselaw 644 J&K

Jammu & Kashmir High Court

Ranjit Kour vs Shyam Puri And Anr on 10 February, 2026

                                                                        Sr. No. 14


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

Crl R No. 40/2023
a/w connected matters

Ranjit Kour                                    ..... Petitioner(s)/ Appellant(s)
                      Through: Mr. S. Sanpreet Singh, Advocate vice
q
                               Mr. Sachin Dev Singh, Advocate
                vs
Shyam Puri and Anr.                                         ..... Respondent(s)
                      Through: Mr. L. K. Sharma, Sr. Advocate with
                               Mr. Rajiv Kumar Sharma, Advocate
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                  ORDER

10.02.2026

01. Petitioner is present in person.

02. Proxy counsel appearing vice Mr. Sachin Dev Singh, Advocate submits

that learned arguing counsel is not available today.

03. List on 02.03.2026.

(Rajesh Sekhri) Judge

Jammu 10.02.2026 Riya Kochhar