Faiz Mohd. & Anr vs Jamal Din & Ors
2026 Latest Caselaw 621 J&K

Jammu & Kashmir High Court

Faiz Mohd. & Anr vs Jamal Din & Ors on 10 February, 2026

                                                                                 Serial No. 15

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                  AT JAMMU

            CSA No. 12/2013
            IA No. 15/2014
            IA No. 13/2013

            Faiz Mohd. & Anr.                                    .....Appellant(s)/Petitioner(s)
                                        Through: Mr. Bari Abdullah, Advocate.
                                  vs
            Jamal Din & Ors.                                               ..... Respondent(s)
                                        Through: Mr. Ajay Sharma, Advocate.
                                                 Mr. Naveed Naik, Advocate.

            CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                                    ORDER

(10.02.2026)

Learned counsel for the appellant seeks further time for arguments on

maintainability of the appeal.

Adjourned as prayed for.

List on 09.03.2026.

(M A CHOWDHARY) JUDGE

Jammu 10.02.2026 Renu