M/S M And Co. Through Nazir Ahmad Mir vs State And Ors
2026 Latest Caselaw 615 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

M/S M And Co. Through Nazir Ahmad Mir vs State And Ors on 12 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                 Serial No. 3
                                                                                 Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR


                                                      AA No. 17/2016
                                                            C/w
                                                      AA No. 08/2016
                                                      AA No. 24/2016
                                                      AA No. 25/2016
                                                      AA No. 26/2016
                                                      AA No. 27/2016

                M/S M and Co. through Nazir Ahmad Mir
                                                                        ..... Appellant/petitioner(s)
                                                       Through: -
                               Mr. M. A. Chashoo, Sr. Advocate with Ms. Hikma, Advocate


                                                             V/S
                State and Ors.
                                                                                ..... Respondent(s)

Through: -

Mr. Z. A. Shah, Sr. Advocate with Mr. A. Hanan, Advocate

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 12.02.2026

01. Adjourned at the request of learned counsel for the applicant.

02. List on 04.03.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 12.02.2026 "Mohammad Yasin Dar"