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Mohammad Ashraf Hajam vs U.T. Of J And K Through Commissioner/
2026 Latest Caselaw 606 J&K/2

Citation : 2026 Latest Caselaw 606 J&K/2
Judgement Date : 10 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Mohammad Ashraf Hajam vs U.T. Of J And K Through Commissioner/ on 10 February, 2026

Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
                                                                   Sr. No.37
                                                                   Regular
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR


                      WP(C) 1033/2021 CM(3403/2021)
MOHAMMAD ASHRAF HAJAM                                 ...Petitioner(s)/appellant(s)

Through:        Mr. R.A. Khan, Advocate

                                      Vs.

U.T. OF J AND K THROUGH COMMISSIONER/                           ...Respondent(s)
SECRETARY TO GOVERNMENT, PDD AND
ORS
Through:        Mr. Hakim Aman Ali, Dy. AG., vice
                Mr. IllayasNazirLaway, GA.
CORAM:

HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
                                  ORDER

10-02-2026 Adjourned on account of non-availability of arguing counsel for the respondents.

List on 24.02.2026.

(JAVED IQBAL WANI) JUDGE

SRINAGAR 10-02-2026 Junaid

 
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