Rehana Begum vs State Of J&K & Ors
2026 Latest Caselaw 599 J&K

Jammu & Kashmir High Court

Rehana Begum vs State Of J&K & Ors on 10 February, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                             Regular List

                                                            Serial No. 20



 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU
SWP No. 1120/2010

Rehana Begum
                                                             .....Petitioner(s)

                Through: Ms. Anandita Thakur, Advocate.

              Vs

State of J&K & Ors.
                                                           .....Respondent(s)

                Through: Ms. Pallavi Sharma, Assisting Counsel
                         vice
                         Mr. Ravinder Gupta, AAG.

CORAM: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                             ORDER

(10.02.2026)

01. Learned counsel for the respondents seeks further time

to produce the record.

02. Needful be done by the next date of hearing.

03. List for consideration on 10.03.2026.

(SANJAY DHAR) JUDGE JAMMU 10.02.2026 Bunty