Syed Meerak Masjoor Andrabi vs Union Of India And Ors. (External ...
2026 Latest Caselaw 577 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Syed Meerak Masjoor Andrabi vs Union Of India And Ors. (External ... on 10 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                   Serial No.65
                                                                                   Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                         AT SRINAGAR
                                                              ...
                                                         WP(C)/3220/2023
                    SYED MEERAK MASJOOR ANDRABI

                                                                                    .........Petitioner(s)
                                                         Through:
                                 Mr. R. A. Jan, Sr. Advocate with Mr. Suhail Mehraj, Advocate.

                                                           Versus
                    UNION OF INDIA AND ORS. (EXTERNAL AFFAIRS)

                                                                                   ......Respondent(s)
                                                        Through:
                                 Mr. T. M. Shamsi, DSGI with Ms. Shagufta, Advocate for R1 to R3.
                                  Mr. Faheem Nisar, GA vice Mr. Mohsin Qadiri, Sr. AAG for R4.

                    CORAM:
                        HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                              ORDER

10.02.2026

1. Learned counsel representing respondent No. 4 seeks and is

granted a last and final opportunity of three weeks to file

reply/response, with an advance copy to the learned counsel for

the other side.

2. List on 11.03.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 10.02.2026 "Shaista"