Rameez Raja Wani And Ors vs Station House Officer P/S Safapora
2026 Latest Caselaw 565 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Rameez Raja Wani And Ors vs Station House Officer P/S Safapora on 10 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                               Serial No. 118
                                                                               Supplementary List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                  CRM(M) No. 45/2026

                Rameez Raja Wani and Ors.
                                                                       ..... Appellant/petitioner(s)
                                                     Through: -
                                            Mr. Bhat Khursheed, Advocate

                                                     V/S
                Station House Officer P/S Safapora, Ganderbal and Anr.
                                                                              ..... Respondent(s)

Through: -

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 10.02.2026

01. Petitioners herein, have invoked jurisdiction of this Court under

Section 528 Bharatiya Nagarak Suraksha Sanhita, BNSS, 2023,

thereby, challenging the FIR No. 4 of 2023 dated 29.01.2023 of

Police Station, Safapora, Ganderbal, registered under Sections

147,254,323 IPC.

02. Notice to the respondents returnable within three weeks. Requisites

within one week.

03. List on 06.03.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 10.02.2026 "Mohammad Yasin Dar"