Manzoor Ahmad Malik And Ors vs Syed Abid Rashid Shah And Ors. (Health
2026 Latest Caselaw 424 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Manzoor Ahmad Malik And Ors vs Syed Abid Rashid Shah And Ors. (Health on 6 February, 2026

                                                               S. No. 03
                                                               Regular List


     IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                           AT SRINAGAR
                  CCP(S) 374/2025 in SWP 1720/2013
    MANZOOR AHMAD MALIK AND ORS.                            ...Petitioner(s)

                     Through: Mr. Muraad Mehmood Wani, Advocate.

                                       Vs
    SYED ABID RASHID SHAH AND ORS. (HEALTH                 ...Respondent(s)
    AND MEDICAL EDUCATION.
                 Through: None

    CORAM:
              Khursheed-Ul-Islam, Registrar Judicial.
                                    ORDER

06.02.2026 CCP(S) 374/2025:

Service stands complete.

However, neither there is any representation on behalf of the

respondents nor statement of facts/compliance report has been filed

in terms of Hon'ble Court order dated 14.11.2025.

Time for filing the same is further extended by two weeks.

Put up again on 20.02.2026.

(Registrar Judicial)

SRINAGAR 6th February, 2026 "Sabreena Rahim"