K.K. Verma vs Union Of India & Ors
2026 Latest Caselaw 398 J&K

Citation : 2026 Latest Caselaw 398 J&K
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

K.K. Verma vs Union Of India & Ors on 5 February, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                              Serial No. 12

 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

SWP No. 2712/2018

K.K. Verma                                         .......Petitioner

                   Through: None

              Vs

Union of India & Ors.


                                                 .....Respondents

                   Through: None

CORAM:       HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                            ORDER

(05.02.2026)

01. None appears for the parties. Await appearance.

02. Adjourned.

03. List on 12.03.2026.

(SANJAY DHAR) JUDGE JAMMU 05.02.2026 SUNIL

Download the LatestLaws.com Mobile App