Naseeb Singh And Others vs Ut Of J&K And Others
2026 Latest Caselaw 371 J&K

Jammu & Kashmir High Court

Naseeb Singh And Others vs Ut Of J&K And Others on 5 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                             2024:JKLHC-JMU:2055
                                                                     Serial No. 3

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                   AT JAMMU
WP(C) No. 1818/2022

Naseeb Singh and others                            .....Appellant(s)/Petitioner(s)
                          Through: Mr. Abrar Ahmed Khan, Advocate.
                  vs
UT of J&K and others                                         ..... Respondent(s)
                          Through: Ms. Monika Kohli, Sr. AAG.

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                     ORDER

05.02.2026

1. Learned counsel for the parties submit that in view of the issues

involved in the present petition, the matter cannot be settled through

mediation.

2. Adjourned.

3. List on 10.03.2026.

(RAJNESH OSWAL) JUDGE

Jammu 05.02.2026 Sahil Padha