Gulzar Ahmed Mughal vs Zia Ur Rahman Beigh & Ors
2026 Latest Caselaw 345 J&K

Jammu & Kashmir High Court

Gulzar Ahmed Mughal vs Zia Ur Rahman Beigh & Ors on 3 February, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                            Regular List

                                                                           Serial No. 45




                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU
              WP(C) No. 2640/2022

              Gulzar Ahmed Mughal
                                                                              .....Petitioner(s)

                                       Through: Mrs. Anandita Thakur, Advocate.

                                  Vs

              Zia Ur Rahman Beigh & Ors.
                                                                           .....Respondent(s)

                                       Through: Mr. Malik Arsalan Nazir vice
                                                Mr. S. A. Hussain, Advocate for R-1 to 8.
                                                Mrs. Chetna Manhas, Assisting Counsel vice
                                                Mrs. Monika Kohli, Sr. AAG for R-9.
                                                None for R-10.

              CORAM: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                    ORDER

(03.02.2026)

01. Learned counsel for the respondent Nos. 1 to 8 seeks

time to file reply to the writ petition.

02. Needful be done by next date of hearing.

03. List on 25.03.2026.

(SANJAY DHAR) JUDGE JAMMU 03.02.2026 Bunty