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Hilal Ahmad Waiz vs State Of Jk And Others
2026 Latest Caselaw 303 J&K/2

Citation : 2026 Latest Caselaw 303 J&K/2
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Hilal Ahmad Waiz vs State Of Jk And Others on 3 February, 2026

Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
                                                               S. No. 14
 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                          CM(461/2025) IN SWP 611/2016

HILAL AHMAD WAIZ                                    ...Petitioner/Appellant(s)

Through: Mr. Jehangir Ahmad Malik, Advocate.
                                      Vs.
STATE OF JK AND OTHERS                                      ...Respondent(s)

Through:
CORAM:
     HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                 ORDER

03.02.2026

None appears for the non-applicant. Await appearance. Adjourned. List on 03.03.2026.

(JAVED IQBAL WANI) JUDGE SRINAGAR 03.02.2026 Ishaq

 
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