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Mohammad Haleem Khan vs Kaiser Nizami
2026 Latest Caselaw 300 J&K/2

Citation : 2026 Latest Caselaw 300 J&K/2
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Haleem Khan vs Kaiser Nizami on 3 February, 2026

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                             Serial No. 7
                                                           Special Cause list
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR
                        CRM(M) 101/2025 CrlM(203/2025)

MOHAMMAD HALEEM KHAN                                  ...Appellant(s)/Petitioner(s)

Through:    None
                                     Vs.

KAISER NIZAMI
                                                                  ...Respondent(s)
Through:    None

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                  ORDER

03.02.2026

1. None for the parties.

2. Await appearance.

3. Adjourned.

4. List on 25.02.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

03.02.2026 "Misba"

 
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