Nuzhat Parveen And Ors vs Ghulam Mohammad Chopan
2026 Latest Caselaw 215 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Nuzhat Parveen And Ors vs Ghulam Mohammad Chopan on 2 February, 2026

                                                                  S. No. 05
                                                                  Regular List


     IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT SRINAGAR
       CM(7379/2025) IN CM(M) 492/2025 DISPENSING CM(7380/2025)
    NUZHAT PARVEEN AND ORS.                                    ...Petitioner(s)

                     Through: Mr. Ruani Ahmad Baba, Advocate vice
                           Mr. Mohammad Iqbal Dar, Advocate
                                       Vs
    GHULAM MOHAMMAD CHOPAN.                                   ...Respondent(s)

                     Through: Respondent present in person.
                              Mr. Hilal Noorani, Advocate
    CORAM:
              Khursheed-Ul-Islam, Registrar Judicial.
                                    ORDER

02.02.2026 Service stands complete.

Power of attorney has also been filed by Mr. Hilal Narooani ,

Advocate on behalf of the respondent today.

Further, scanned record in terms of Hon'ble Court order dated

17.11.2025 has also been received and enclosed with the file for

kind perusal of the Hon'ble Court.

List before the Hon'ble Court on 18.02.2026.

Further, name of the counsel for respondents be reflected by the

concerned in the cause list.

(Registrar Judicial)

SRINAGAR 2nd February, 2026 "Sabreena Rahim"