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Sanjay Issar vs Employees Provident Fund Organization ...
2026 Latest Caselaw 1264 J&K/2

Citation : 2026 Latest Caselaw 1264 J&K/2
Judgement Date : 26 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Sanjay Issar vs Employees Provident Fund Organization ... on 26 February, 2026

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                                                   Serial No. 53
                                                                                   Supplementary List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR


                                                      WP(C) No. 555/2024

                Sanjay Issar
                                                                           ..... Appellant/petitioner(s)
                                                       Through: -
                                                         None



                                                   V/S
                Employees Provident Fund Organization and Ors.
                                                                                  ..... Respondent(s)

Through: -

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 26.02.2026

01. None present for the parties. Await their appearance.

02. List on 03.03.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 26.02.2026 "Mohammad Yasin Dar"

 
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