Ut Of J&K And Ors vs Farooq Ahmad Zargar And Anr
2026 Latest Caselaw 1260 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ut Of J&K And Ors vs Farooq Ahmad Zargar And Anr on 26 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                    S. No. 1
                                                                    Regular Cause List
                  IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT SRINAGAR

                                            LPA No. 353/2024
                                         In WP(C) No. 1261/2023

           UT of J&K and Ors.                                ...Appellant/Petitioner(s)

            Through: Mr. Faheem Nisar Shah, GA
                                                     Vs.

           Farooq Ahmad Zargar and Anr.                              ...Respondent(s)

           Through: Mr. L. A. Latief, Advocate for R-1
                    Mr. Irshad Ahmad, Advocate for R-2
           CORAM:
                   HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
                   HON'BLE MR JUSTICE SHAHZAD AZEEM, JUDGE
                                                ORDER

26.02.2026

01. Heard.

02. Reserved for judgement.

                                    (SHAHZAD AZEEM)          (SINDHU SHARMA)
                                            JUDGE                     JUDGE

              SRINAGAR
              26.02.2026
              Manzoor