Hafeeza Bano(Senior Citizen) vs State Of Jk And Others (Revenue Deptt)
2026 Latest Caselaw 1177 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Hafeeza Bano(Senior Citizen) vs State Of Jk And Others (Revenue Deptt) on 25 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                               Serial No.13
                                                                                               Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                             AT SRINAGAR
                                                                  ...
                                               OWP 1902/2017 IA(1/2018) CM(5457/2020) CM(5459/2020)


                    HAFEEZA BANO(SENIOR CITIZEN)

                                                                                                .........Petitioner(s)
                                                           Through:
                                                   Ms. Mehjabeen, Advocate.

                                                               Versus
                    STATE OF JK AND OTHERS (REVENUE DEPTT)

                                                                                                ......Respondent(s)
                                               Through:
                         Mr. Sami Lone, Advocate for R5, R7 to R10, R12, & R13.
                    CORAM:
                        HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                                   ORDER

25.02.2026

1. Learned counsel appearing for respondent Nos. R5, R7 to R10, R12 and R13 seeks

and is granted a last and final opportunity of four weeks to file reply/response, with

an advance copy to the learned counsel for the other side.

2. Learned counsel for the petitioner seeks and is granted two weeks' time to take

requisite steps for effecting service upon respondent Nos. 6 (I to V) and 11 (I to V).

3. List on 23.03.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 25.02.2026 "Shaista"