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Nath Singh And Others vs High Court Of J&K And Others
2026 Latest Caselaw 1173 J&K

Citation : 2026 Latest Caselaw 1173 J&K
Judgement Date : 26 February, 2026

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Jammu & Kashmir High Court

Nath Singh And Others vs High Court Of J&K And Others on 26 February, 2026

Author: Sanjeev Kumar
Bench: Sanjeev Kumar
                                                              Sr. No. 03

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                 SWP No. 1957/2001 c/w
                                                     SWP No. 2190/2001
                                                 a/w SWP No. 2206/2001


Nath Singh and others                           .... Petitioner/Appellant(s)

                        Through:-   Ms. Radha Sharma, Advocate

                  V/s

High Court of J&K and others                            .....Respondent(s)

                        Through:-   Mr. R.K. Gupta, Sr. Advocate with
                                    Mr. Udhay Bhaskar, Advocate
                                    Mr. H.A. Siddiqui, Advocate

CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE
                                ORDER

26.02.2026

1. Heard.

2. Reserved for orders.

(SANJAY PARIHAR) (SANJEEV KUMAR) JUDGE JUDGE Jammu:

26.02.2026 Shafqat

 
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