Auqil Nazir Bichoo vs New India Assurance Co. Ltd. Jammu
2026 Latest Caselaw 1145 J&K

Jammu & Kashmir High Court

Auqil Nazir Bichoo vs New India Assurance Co. Ltd. Jammu on 26 February, 2026

                                                                        Sr. No. 65


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

Mac App No. 108/2021


Auqil Nazir Bichoo                              ..... Petitioner(s)/Appellant(s)

q
                       Through: None.
                  vs
New India Assurance Co. Ltd. Jammu                           ..... Respondent(s)
Office Bari Brahmana Jammu and Ors.
                       Through: None.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

26.02.2026

01. Learned counsel for the appellant is continuously absent today on 5th

consecutive date of hearing.

02. List on 02.03.2026 in the supplementary cause list.

(Rajesh Sekhri) Judge

Jammu 26.02.2026 Sushant