M/S Kawa Womens World & Anr vs Jammu And Kashmir Bank Limited &
2026 Latest Caselaw 1106 J&K/2

Citation : 2026 Latest Caselaw 1106 J&K/2
Judgement Date : 24 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

M/S Kawa Womens World & Anr vs Jammu And Kashmir Bank Limited & on 24 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                              Serial No. 32
                                                                            REGULAR CAUSE LIST

                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT SRINAGAR

                                                    WP(C) 2713/2025
                                                    CM(7192/2025)

                         M/S Kawa Womens World & Anr.                ...Appellant/Petitioner(s)

                         Through:     None.

                                                           Vs.
                          Jammu and Kashmir Bank Limited &                    ...Respondent(s)
                          Anr.

                         Through:     Ms. Heena Baqal, Advocate.

                          CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE.
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE.
                                                        ORDER

24.02.2026

01. The learned counsel for the respondents submits that the petitioners have failed to deposit 50% of the loan amount in terms of order dated 7th November, 2025.

02. In view of the fact that the petitioners have failed to deposit the requisite amount, the respondents Bank is at liberty to proceed against secured assets for recovery of the loan amount and a report in this regard be filed before this Court, by the next date of hearing.

03. List again on 8th April, 2026.



                                         (SHAHZAD AZEEM)                (SINDHU SHARMA)
                                              JUDGE                          JUDGE
                         SRINAGAR:
                         24.02.2026
                         "HAMID"