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Harminder Singh & Ors vs Ut Of J&K & Ors
2026 Latest Caselaw 1104 J&K

Citation : 2026 Latest Caselaw 1104 J&K
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Harminder Singh & Ors vs Ut Of J&K & Ors on 23 February, 2026

                                                                                    Sr. No. 107

             HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT JAMMU

           WP(C) No.1146/2023

           Harminder Singh & Ors.                                          ....Petitioner(s)/Appellant(s)
                                    Through :- None.

                          V/s

           UT of J&K & Ors.                                                          ....Respondent(s)

                                   Through :-    None.
           CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                                    ORDER

23.02.2026 Due to sad demise of Shri Madan Mohan Baru, Advocate, the

members of the Bar have abstained from the appearance.

Adjourned awaiting appearance of the parties.

List on 04.05.2026.

                                                                    )          (M A Chowdhary)
                                                                                    Judge
           Jammu:
           23.02.2026
           Surinder

 
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