Tahira Qureshi And Ors vs Ut Of J&K And Ors
2026 Latest Caselaw 1096 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Tahira Qureshi And Ors vs Ut Of J&K And Ors on 24 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                    Serial No. 4
                                                                                    Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR


                                                      WP(C) No. 3359/2023


                Tahira Qureshi and Ors.
                                                                            ..... Appellant/petitioner(s)
                                                     Through: -
                               Ms. Rehana, Advocate vice Mr. Z. A. Qureshi, Sr. Advocate



                                                             V/S
                UT of J&K and Ors.
                                                                                   ..... Respondent(s)

Through: -

Mr. M. A. Makhdoomi, Advocate

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 24.02.2026

01. On 29.01.2026, learned counsel for the respondents was directed to

produce record pertaining to respondents 3 and 4. Today, none

appeared on behalf of respondents 3 and 4, nor produced any record.

02. Learned counsel appearing for the respondents 3 and 4 are directed to

produce the record positively on the next date of hearing.

03. List on 01.04.2026.

04. Registry to convey the order to Mr. Mohsin Qadri, learned Sr. AAG,

for compliance.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 24.02.2026 "Mohammad Yasin Dar"