M/S Azan International Restaurant vs Ut Of J&K And Ors
2026 Latest Caselaw 1036 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

M/S Azan International Restaurant vs Ut Of J&K And Ors on 23 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                      Serial No. 14
                                                                                      Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                        WP(C) No. 325/2026

                M/S Azan International Restaurant
                                                                             ..... Appellant/petitioner(s)
                                               Through: -
                              Mr. Peer Aijaz Rasool, Advocate through VC
                                                    V/S
                UT of J&K and Ors.
                                                                      ..... Respondent(s)

Through: -

Mr. Hakim Aman, Dy. AG for 1 to 4 Mr. F. N. Shah, GA vice Mr. Mohsin Qadri, Sr. AAG for 5 CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 23.02.2026

01. In the instant petition, petitioner has challenged the recovery notice dated

14.11.2025, issued by respondent No. 5, as well as the communication

dated 07.11.2025, addressed to respondent No. 5 by respondent No. 4, for

initiating recovery proceedings allegedly pending against the petitioner.

02. Notice.

03. Notice, waived by Mr. Hakim Aman, learned Dy. AG, on behalf of

respondents 1 to 4 and Mr. Faheem Nisar, learned GA, on behalf of

respondent No. 5, they seek and are granted three weeks' time to file reply

with copy in advance to other side.

04. List on 08.04.2026.

05. In the meantime, petitioner is at liberty to file a detailed representation

before respondents 4 and 5, who are directed to consider the same by or

before the next date of hearing.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 23.02.2026 "Mohammad Yasin Dar"