Chairman vs Ghulam Nabi Kraipak And Another
2026 Latest Caselaw 1010 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Chairman vs Ghulam Nabi Kraipak And Another on 20 February, 2026

Bench: Rajnesh Oswal, Rahul Bharti

                                                                                             Serial No. 01

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT SRINAGAR
                                                      (Th. Virtual Mode)

           Arb App No. 1/2024

           Chairman, Lakes and Waterways                                   .....Appellant(s)/Petitioner(s)
           Development Authority and others
                                          Through: Mr. Illyas Nazir Laway, GA.
                                     vs
           Ghulam Nabi Kraipak and another                                           ..... Respondent(s)
                                          Through: Mr. Dadru, Advocate
                                                   Mr. Mir Sohail, Advocate.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                  HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                                                       ORDER

20.02.2026

1. On joint request, adjourned.

2. List on 06.03.2026.

                                             (RAHUL BHARTI)                 (RAJNESH OSWAL)
                                                     JUDGE                            JUDGE
           Jammu
           20.02.2026
           Sahil Padha