Parvaiz Ahmad Ganie vs Union Territory Of J And K And
2026 Latest Caselaw 2105 J&K/2

Citation : 2026 Latest Caselaw 2105 J&K/2
Judgement Date : 7 April, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Parvaiz Ahmad Ganie vs Union Territory Of J And K And on 7 April, 2026

                                                              Serial No. 4
                                                            Regular Cause list
   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR

                                HCP 25/2026

PARVAIZ AHMAD GANIE                                    ...Appellant(s)/Petitioner(s)

Through:    Mr. M. Usman Gani, Advocate
                                       Vs.

UNION TERRITORY OF J AND K AND
                                                                   ...Respondent(s)
OTHERS (HOME / POLICE)
Through: Ms. Maha Majeed, Assisting Counsel vice
         Mr. Mohsin Qadri, Sr. AAG
CORAM:
     HON'BLE MR. JUSTICE M. A. CHOWDHARY, JUDGE.
                                    ORDER

07.04.2026

Ms. Maha Majeed, Assisting Counsel appearing vice Mr. Mohsin Qadri,

Learned Sr. AAG, while appearing for the respondents, seeks adjournment for

filing counter affidavit. The counter affidavit be filed within two weeks.

List on 24.04.2026.

(M. A. CHOWDHARY) JUDGE SRINAGAR: