Janku Devi And Others vs Madan Lal And Others
2026 Latest Caselaw 2103 J&K

Jammu & Kashmir High Court

Janku Devi And Others vs Madan Lal And Others on 9 April, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                            Sr. No. 11

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

OWP No. 1064/2011

Janku Devi and Others                                   .....Applicant(s)/Petitioner(s)

                                   Through :- Mr. R.K.S. Thakur, Advocate

                         v/s
Madan Lal and Others                                               .....Respondent(s)

                                   Through :- Mr. Achal Sharma, Advocate
                                              Ms. Neena Verma, Advocate

CORAM:       HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                     ORDER

09.04.2026

Learned counsel for the petitioners seeks and is granted two weeks'

time for placing on record translation of Urdu version documents into English.

Registry is directed to summon the digitized record from the Office

of Respondent No. 11 in File No. 29/ACR.

List on 07.05.2026.

(Moksha Khajuria Kazmi) Judge JAMMU 09.04.2026 Manik